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Greater Bengaluru City Corporation -

Section 212 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

212. notice.

Powers of the Chief Commissioner in respect of public streets.- (1) TheChief Commissioner shall have the power to issue directions to the Zonal commissionerfrom time to time, as may be necessary.
(2)The Chief Commissioner shall have the power to take decisions in