Himachal Pradesh High Court
Jarnail Singh And Others vs . Ramesh Chand on 20 March, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Jarnail Singh and others vs. Ramesh Chand .
RSA No.62 of 2023 20.03.2023 Present Mr. Ashok K. Tyagi, Advocate, for the appellants.
RSA No.62 of 2023 Notice be issued to the respondent, returnable for 28.04.2023, on taking steps within a period of one week.
CMP No.2543 of 2023 r Notice in the aforesaid terms. Reply, if any, be filed on or before the next date of hearing. In the meanwhile, parties are directed to maintain status quo qua nature and possession of the suit property.
Copy dasti.
(Sandeep Sharma) Judge March 20,2023 (shankar) ::: Downloaded on - 20/03/2023 20:34:58 :::CIS