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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(3) in Punjab Water Supply and Sewerage Board Act, 1976

(3)All questions at a meeting of the Board shall be decided by the votes of the majority of the members present and voting and in case of equality of votes the person presiding shall have a second or casting vote.