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State of Tamilnadu - Section

Section 6 in Religious Institutions Custody of Jewels, Valuables and Documents and Disposal Rules

6. Custody of double-lock system.

- Where jewels and valuables are in joint custody, each of the safe receptacles in which they are kept and where there is a strong room, such strong room also, shall have at least two locks of different pattern and the key of one of the locks shall be in the custody of one person having a joint custody and that of the other lock shall be in the custody of the other person.