Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 151 in Bihar Chaukidari Manual 151. In districts in which the system of fortnightly parades of chaukidars before the President is in force, the dafadar shall also attend and Rule 149 shall be equally applicable to such parades.
