Supreme Court - Daily Orders
Krishnadatt Awasthy vs State Of M.P.. on 28 August, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.3 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.4806/2011
KRISHNADATT AWASTHY Appellant(s)
VERSUS
STATE OF M.P.. & ORS. Respondent(s)
(With appln.(s) for early hearing)
WITH C.A. No.4807/2011 (IV-A)
C.A. No.4808/2011 (IV-A)
C.A. No.4809/2011 (IV-A)
Date : 28-08-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s) Mr. Vivek K. Tankha, Sr. Adv.
Mr. Sachin Pujari, Adv.
Mr. Prashant Shivrajan, Adv.
Mr. Neeraj Shekhar, AOR
Mr. Sumit Kumar, Adv.
Mr. Animesh Kumar, Adv.
For Respondent(s) Mr. Anish Kumar Gupta, AOR
Mr. Avdhesh Kumar Singh, Adv.
Mr. R.K. Rajwanshi, Adv.
Mr. Chandra Shekhar Suman, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List this matter before a Bench, wherein one of us, (Dipak Misra, CJI.), is not a member.
The Registry is directed to do the needful.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.08.28 16:58:42 IST Reason:(Chetan Kumar) (H.S. Parasher) Court Master Assistant Registrar