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State of Gujarat - Section

Section 7 in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

7.

A person appointed on the post specified in Appendix A who passes the higher level departmental examination within the specified chances and specified period, shall on his promotion to the post prescribed in Appendix B, be assigned the seniority over a person, if any, who may have been promoted to the posts specified in Appendix B earlier by the reason of having passed the higher level departmental examination earlier.