Delhi High Court - Orders
M/S Medeor Hospital Limited (Formerly ... vs Delhi Development Authority on 6 October, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10461/2019 & CM APPL. 43262/2019
M/S MEDEOR HOSPITAL LIMITED (FORMERLY KNOWN AS
M/S ROCKLAND HOSPITALS LIMITED) ..... Petitioner
Through: Mr. - - , Adv. (Through VC).
versus
DELHI DEVELOPMENT AUTHORITY ..... Respondent
Through: Ms. Shobhana Takiar, Standing
Counsel, DDA with Mr. Kuljeet
Singh, Adv. for respondent/DDA.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.10.2022 Last opportunity is granted to the respondent to file the counter affidavit. Let the same be filed within a period of four weeks from today. Rejoinder thereto, if any, be filed before the next date of hearing.
List on 01.03.2023.
Interim order to continue.
SACHIN DATTA, J OCTOBER 6, 2022/ssc Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:07.10.2022 18:12:31