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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Andhra Pradesh - Subsection

Section 53(1)(c) in Dr. Abdul Haq Urdu University Act, 2016

(c)providing for all other matters solely concerning such authorities or Committees appointed by them and not provided for by this Act, the Statutes, or the Ordinances.