Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 2002 in District Legal Services Authorities (Amendment) Regulations, 2021 2002. . ( 4 )In case of any dispute on the quantum payable to the Legal Services Advocates , the matter shall beplaced before the Member Secretary for decision . "
