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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(l) in The West Bengal Primary Education Act, 1973

(l)[to determine] [Words substituted for the words 'to make regulations determining' by W.B. Act 10 of 1999.] the mode of teaching and the medium of instruction to be followed in primary schools;