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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Assam - Subsection

Section 103(5) in Assam Panchayat Act, 1994

(5)The Chief Planning Officer shall advise the Zilla Parishad in matters of plan formulation and shall be responsible for all matters relating to planning of the Zilla Parishad including the preparation of the plan of economic development and social justice and annual plan for the district.