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State of Maharashtra - Section

Section 3 in The Maharashtra District Planning Committees (Conduct of Meetings) Rules, 1999

3. Notice of the meeting.

- The Chairperson of the Committee, shall decide the date and time of every meeting of the Committee and the Agenda of such meeting shall be approved by the Chairperson. The notice convening the meeting shall be issued at least before ten (10) clear days of the date of the meeting to the members of the Committee by the Member-Secretary of the Committee.