Delhi High Court - Orders
Shri Jai Karan Singh Chauhan Bal Kishan ... vs Delhi Develpment Authority & Ors Union ... on 14 February, 2019
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~47 to 74 & 76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
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SHRI JAI KARAN SINGH CHAUHAN
BAL KISHAN
INDBRJEET SHARMA
SANJAY SHARMA
VBD PRAKASH SHARMA
SH. OM PARKASH
SH. TRILOK SBHARAWAT
SH. SURENDER SINGH
SH. VED PRAKASH
SATWANTI & ORS
SHRI SANJAY KUMAR
SHRI YUDHVIR SINGH
BANWARI
ROHTASH
SH. HARI SINGH
SH. RANBIR SHARMA
SH. RAJESHANDORS.
SH. MUNNA PAL
SH. SUBHASH CHAND AND ORS
SH. HARI RAM AND ANR.
MUKESH KUMAR GAHLOT
SH. BALDEV SINGH
MANGE RAM & ANR
SH. LAL CHAND
VIJAY KUMAR VATS
SH. RAMESH ......Petitioners
Through: Mr. Vishal Maan, Mr. Naresh
K. Daksh, Ms. Jyoti Kataria Bajaj, Mr. Ram
Kumar, Mr. K.K. Nangia, Mr. N.S.
Dalalwith Ms. T. Banerjee
Mr. R.S. Tomar and Mr. Pankaj Vivek,
Advs.
Mr. Ram Kumar and Mr. K. K. Nangia,
Advs.
Mr. Mukesh Gupta, Mr. Yudhishter Sharma
and Mr. Keshav Parashar, Advs.
Mr. Nitin Mishra, Adv.
Mr. C. Mohan Rao and Mr. Lokesh Kumar
Sharma, Advs.
versus
DELHI DEVELPMENT AUTHORITY & ORS
UNION OF INDIA AND ORS.
GOVT OF NCT OF DELHI &ANR Respondents
Through: Mr. Dhanesh Relan, Standing
Counsel with Ms. Gauri Chaturvedi and Mr.
Sumit Mishra, Advs. for DDA
Mr. Jagdeep Kr. Sharma, SC for DDA with
Mr. Deepankur Soudhi, Adv.
Mr. Rajesh Gogna, CGSC with Mr. Upendra
Sai, Adv. for UOI
Mr. Sachin Newmai, Adv. for R-2
Mr. Roshan Lai Goel, Adv. with Ms. Dev.
Jyoti Behria, Adv.
Mr. Yeeshu Jain with Ms. Jyoti Tyagi, Advs.
for R-2/ Department of L&B
Mr. Sanjay Kumar Pathak, Ms. K. Kaomudi
Kiran, Mr. Sunil Kumar Jha, Mr. M.S.
Akhatar, Adv. for GNCTD/L & B
Mr. Sachi Nawani, Adv. for L & B
Mr. Ajay Verma, Sr. Standing Counsel for
DDA with Mr. Dhanesh Relan, Standing
Counsel for DDA and Mr. Sumit Mishra,
Mr. Rajeev Jha and Ms. Komal Sorout,
Advs.
Mr. Ajay Digpaul, CGSC with Mr. Soumava
Karmakar, Adv. for UOI
Ms. Suman Chauhan, Adv.
Mr. Rajesh Gogna, CGSC for UOI
Mr. Gi Gi C. George with Ms. Yogendri
Dagar, Advs. for UOI
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 14.02.2019 Owing to paucity of time, it is not possible to hear these matters today.
List for disposal at the end of the Board on 14th March, 2019.
C. HARI SHANKAR, J FEBRUARY 14, 2019 bh