Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(1) in Khammam (Metropolitan Area) Police Act, 2016 (1)With effect from the date of commencement of this Act, the Police Force functioning in the Khammam Metropolitan area shall be deemed to be the Police Force of such Metropolitan area.
