Section 4(13) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975
(13)[ 'Re-constitution' means any change in the area or dimension of two or more plots. [Inserted by Amended Notification dated 3-7-1976, Published in Rajasthan Gazette Part IV-(I), dated 8-7-1976, page 162.]
