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[Cites 0, Cited by 0] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(i) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

(i)the name or names, and the address or addresses of the person or persons applying; if the applicant is a firm, the name and address of every partner of the firm; and if a company, Directors, Managers and Managing Agents, and if there is a Managing Director, the name of such Director;