Section 2(1)(f) in Conduct of Elections Rules, 1961

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(f)"electoral roll number" of a person means-

(i)the serial number of the entry in the electoral roll in respect of that person;

(ii)the serial number of the part of the electoral roll in which such entry occurs; and

(iii)the name of the constituency to which the electoral roll relates;

Legal Document View