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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(2)(iv) in The Kerala Panchayat Buildings Rules, 2011

(iv)The classification of buildings into occupancy groups are only for the purpose of these rules. The ‘Occupancy group’ is not synonymous with the use zones mentioned in the zoning regulations stipulated in Town Planning Schemes.]