Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in The U.P. Narcotic Drugs Rules, 1986 5. Sale by licensed chemist/approved practitioner. - No licensed chemist or approved practitioner shall dispose manufactured drugs except on prescription and in accordance with the conditions of his licence.
