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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(2) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(2)See Sub-paragraph (5) of Paragraph 7 of the Executive Instructions for further instructions.Form No. 2[See Paragraph 17(3) of the Executive Instructions]Chalan for transmission to Registering Officer of Bonds for loans sanctioned under the Agriculturist's Loans Act, 1884FromThe......................................ToThe Sub-Register ,.......................Dated the............ 19...Sir,........copies of bonds, the details of which are given in Columns 1 and 2 of the Schedule below for loans advanced under the Agriculturists' Loans Act, 1884 are forwarded for being filed in your Book No.1 in pursuance of Sub-section (3) of Section 89 of the Indian Registration Act, 1908.