Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 140A in Bihar Chaukidari Manual

140A.

The Presidents shall compile forecasts of crops by personal inspections of villages in their Unions in accordance with such instructions as may from time to time be issued by the Director of Agriculture, Bengal, with the approval of Government, and send them direct to the Collector or Sub-Divisional Officer.Duties of The Dafadar