Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 28 in The Orissa Excise (Methyl Alcohol) Rules, 1976 28. Description and labelling of container. - All containers used for conveying methyl alcohol for export shall bear the descriptions and labelling in the same manner as prescribed in Rule 21.
