Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act] State of Bihar - Subsection Section 127(1)(ii) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (ii)to carry on such continuous or periodical operations as the Authority may direct for carrying such measures into effect.