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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Jharkhand - Subsection

Section 47(2)(b) in Bihar Factories Rules, 1950

(b)Construction.-Sanitary (flushing type) urinals shall have white glazed stoneware through and bluff stoneware squatting seat. The face shall be lined with white glazed tiles to a height of four feet.