Bombay High Court
Echjay Forgings Pvt. Ltd vs The Divisional Joint Registrar ... on 3 December, 2018
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 877 OF 2010
Echjay Forgings Pvt. Ltd. ....Petitioner
V/S
The Divisional Joint Registrar Co-operative ....Respondent
Society And 10 Nimay Dave i/b Bachubhai Munim And Co. For Petitioner Aditya Mehta, Ms. Namrata Vinod, Kyrus Modi i/b Federal & Rashmikant for R. No. 4, 5 & 7 CORAM : G. S. KULKARNI, J DATE : 3rd December, 2018 P.C. :
Stand over to 06/12/2018 under the same caption of settlement.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 03/12/2018 ::: Downloaded on - 28/12/2018 23:15:50 :::