Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Telangana - Subsection Section 54(7) in Telangana Goods and Services Tax Act, 2017 (7)The proper officer shall issue the order under subsection (5) within sixty days from the date of receipt of application complete in all respects.
