Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 27] [Entire Act] State of Kerala - Section Section 19 in Kerala University Act, 1974 (19)"recognized institution" means an institution for research or special studies, other than an affiliated college, recognized as such by the University;
