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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xix) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xix)"Statutes, Ordinances and Regulations" means the Statutes, Ordinances and Regulations of the Vishwavidyalaya;