Supreme Court - Daily Orders
The Authorised Officer Karnataka Bank vs M/S Rms Granites (P) Ltd. on 3 October, 2023
ITEM NO.30 REGISTRAR COURT. 1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 7965/2023
THE AUTHORISED OFFICER KARNATAKA BANK Petitioner(s)
VERSUS
M/S RMS GRANITES (P) LTD. & ORS. Respondent(s)
Date : 03-10-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. M. B. Rama Subba Raju, Adv.
Mr. Anoop Prakash Awasthi, AOR
Mr. E. Gopinathan, Adv.
Ms. Prapti Singh, Adv.
Ms. Parthvi Ahuja, Adv.
For Respondent(s)
Mr. Vishwaditiya Sharma, Adv.
Mr. Balaji Srinivasan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. counsel for respondent No.1 has filed counter affidavit but it has been notified to be defective. Four weeks’ time is granted to cure the defects.
Ld. Counsel for the petitioner is granted two weeks’ time to take fresh steps and file fresh particulars in respect of the unserved respondent Nos.2 to 4. Dasti, in addition, is allowed as prayed for.
Signature Not VerifiedDigitally signed by PRIYANKA MALIK Date: 2023.10.05 16:38:31 IST Reason: List again on 9.11.2023.
H. SHASHIDHARA SHETTY Registrar