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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2) in Hyderabad Metropolitan Development Authority Act, 2008

(2)Undertake surveys, research and studies and the creation and maintenance of metropolitan region data base and information system and collection of such information and preparation of reports and maps; and associate advisors, consultants as may be necessary for the preparation of the Plans mentioned above;