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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Panaji vs M/S Paradise Inland Shipping Pvt Ltd on 23 April, 2018

Bench: Adarsh Kumar Goel, Navin Sinha

     ITEM NO.18                            COURT NO.10                  SECTION IX

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12644/2018
     (Arising out of impugned final judgment and order dated 10-04-2017
     in TA No. 66/2016 passed by the High Court Of Judicature At Bombay
     At Goa)

     PR. COMMISSIONER OF INCOME TAX                PANAJI               Petitioner(s)

                                                   VERSUS

     M/S PARADISE INLAND SHIPPING PVT LTD                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.54550/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 23-04-2018 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                          HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)               Mr. Vikramjit Banerjee,ASG
                                     Ms. Shurti,Adv.
                                     Mr. Rupesh Kumar,Adv.
                                     Mr. O.P. Shukla,Adv.
                                     Mr. Y. Sharma,Adv.
                                     Mrs.Anil Katiyar, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard learned counsel for the petitioner. Delay condoned.

We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.

Pending application(s), if any, shall also Signature Not Verified stand disposed of.

Digitally signed by MADHU BALA Date: 2018.04.23 16:54:50 IST Reason:
     (MADHU BALA)                                                       (SUMAN JAIN)
     COURT MASTER (SH)                                                  BRANCH OFFICER