Allahabad High Court
Smt. Archana Gautam vs State Of U.P. And Another on 23 June, 2017
Author: Amar Singh Chauhan
Bench: Amar Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 7172 of 2004 Applicant :- Smt. Archana Gautam Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Vikrant Rana Counsel for Opposite Party :- Govt. Advocate Hon'ble Amar Singh Chauhan,J.
The case is listed in the group of cases is likely to be infructuous.
List revised.
Shri Vikrant Rana, learned counsel for the applicant, has sent his illness slip today.
List in the week commencing July 17, 2017.
Order Date :- 23.6.2017 Prakhar