Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 172 in The Rajasthan Law And Judicial Department Manual, 1952

172. Definition of Collector.

- In this Chapter, the word "Collector" includes any Assistant Collector who may be in immediate charge of the Execution Department under the general control of the Collector.