Bombay High Court
Shri. Sunil Mohan Balwadkar And Ors vs Pune Municipal Corporation, Pune And ... on 13 February, 2020
Author: B.P.Colabawalla
Bench: S.J. Kathawalla, B.P.Colabawalla
23-wp-st-989-20.doc
Ladda
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION.
WRIT PETITION (Stamp) No. 989 OF 2020.
WITH
WRIT PETITION No. 7885 OF 2010
WITH
WRIT PETITION No. 7954 of 2012.
Babarao Venkatrao Gitte & Anr ..Petitioners.
Vs
Pune Municipal Corporation & Anr ..Respondents.
Mr. T.D. Deshmukh for the Petitioners in WPSt/989/2020.
Mr. Cyrus Ardeshir a/with Shilpa Nair, Nikita Panse i/by Veritas Legal for the
Petitioners in WP/7885/2010.
Mr. Abhijit Kulkarni for Respondent No.1 in WPSt/989/2020.
Mrs. M.P. Thakur, AGP for Respondent-State.
Mr. Mohan Pungliya a/with Neel Pungliya for Intervener and Petitioner in
WP/7954/2012.
Mr. Rajdeep Khadapkar, for Respondent for Corporation in WP/7885/2010.
.....
CORAM : S.J. KATHAWALLA &
B.P.COLABAWALLA, JJ.
FEBRUARY 13, 2020. P.C. :
1. The co-owners of the subject property i.e. Sunil Mohan Balwadkar for self and as Karta of his HUF shall be heard in the matter.
2. Stand over to 11th March,2020.
(B.P.COLABAWALLA, J.) (S.J. KATHAWALLA, J.) Pg 1 of 1 ::: Uploaded on - 17/02/2020 ::: Downloaded on - 09/06/2020 06:53:35 :::