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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in The Insecticides Rules, 1971

(2)to send forthwith to the licensing officer after each inspection, a detailed report indicating the conditions of the license and the provisions of the Act or rules made thereunder which are being observed and the conditions and provisions, if any, which are not being observed;