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[Cites 0, Cited by 0] [Section 72(10)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(10)(b) in The M.P. Factories Rules, 1962

(b)The types of first-aid fire fighting equipment to be provided shall be determined by considering the different types of fire risks which are classified as follows :
(i)"Class A fire". - Fire due to combustible materials such as wood, textiles, paper, rubbish and the like-