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State of Bihar - Section

Section 16 in The Bihar Khadi and Village Industries Act, 1956

16. Preparation and submission of annual programme.

(1)In each year, on such date as may be prescribed the Board shall prepare and forward in prescribed form to the State Government -
(a)a programme for the promotion and development of khadi and village industries; and
(b)a schedule of the staff of officers and servants already employed and to be employed in the next year.
(2)The Programme shall contain -
(a)particulars of the scheme which the Board proposes to execute during the next year;
(b)particulars of any work which the Board proposes to execute or any undertaking which it proposes to organise during the next year for the purposes of carrying out its functions under this Act; and
(c)such other particulars as may be prescribed.