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Securities Appellate Tribunal

Inventure Growth And Securities ... vs Sebi on 18 August, 2025

BEFORE THE SECURITIES APPELLATE                TRIBUNAL
                    MUMBAI

                                       Date : 18.08.2025

                               Appeal No. 201 of 2020

Inventure Growth & Securities Ltd.         ... Appellant

                  Versus

Securities & Exchange Board of India        ...Respondent


Mr. Kunal Katariya, Advocate with Mr. Sahebrao Wamanrao
Buktare, Ms. Ashmita Goradia, Advocates and Mr. Shardul
Shah, CA i/b Shah & Ramaiya, Chartered Accountants for
the Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                                With
                                Appeal No. 205 of 2020

Sanjay Gupta                                ....Appellant

                 Versus

Securities & Exchange Board of India       .... Respondent


Mr. Mihir Man Singh, Advocate with Mr. Keshav Taori,
Advocate i/b. Mindspright Legal for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                           With
                            Appeal No. 208 of 2020

APL Infrastructure Pvt. Ltd.                ..... Appellant

                 Versus
                              2
Securities and Exchange Board of India      ... Respondent

Mr. Mihir Man Singh, Advocate with Mr. Keshav Taori,
Advocate i/b. Mindspright Legal for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                           With
                           Appeal No. 216 of 2020

Deepak Thakkar                            ..... Appellant

                 Versus

Securities and Exchange Board of India     ... Respondent


Ms. Nirali Mehta, Advocate with Mr. Suyash Bhandari, Mr.
Juan D'Souza, Advocates i/b. Mindspright Legal for the
Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                           With
                           Appeal No. 227 of 2020

Yatin B. Shah                             ..... Appellant

                 Versus

Securities and Exchange Board of India     ... Respondent

Mr. Vinay Chouhan, Advocate with Mr. Anand Kankani, CS
i/b Kankani & Associates for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.




                           With
                           Appeal No. 228 of 2020
                              3


Hardik Mithani & Anr.                     ..... Appellants

                 Versus

Securities and Exchange Board of India     ... Respondent

Mr. Vinay Chouhan, Advocate with Mr. Anand Kankani, CS
i/b Kankani & Associates for the Appellants.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                           With
                           Appeal No. 239 of 2020

Rakesh Sharma                             ..... Appellant

                 Versus

Securities and Exchange Board of India     ... Respondent

Mr. Ravichandra Hegde, Advocate with Ms. Parinaz
Bharucha, Mr. Kandarp Trivedi, Advocates i/b RHP Partners
for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                           With
                           Appeal No. 242 of 2020

Dharmesh Shah                             ..... Appellant

                 Versus

Securities and Exchange Board of India     ... Respondent

Mr. Mihir Man Singh, Advocate with Mr. Keshav Taori,
Advocate i/b. Mindspright Legal for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Tushar
Bansode, Advocates i/b K. Ashar & Co. for the Respondent.
                                4


                              With
                              Appeal No. 568 of 2020

Nikhil Securities Pvt. Ltd.               ..... Appellant

                   Versus

Securities and Exchange Board of India     ... Respondent

Mr. Kushal Shah, CA i/b Ketan Rupani & Co. for the
Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                              With
                              Appeal No. 485 of 2021

Rakesh Sharma                             ..... Appellant

                   Versus

Securities and Exchange Board of India     ... Respondent

Mr. Ravichandra Hegde, Advocate with Ms. Parinaz
Bharucha, Mr. Kandarp Trivedi, Advocates i/b RHP Partners
for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                              With
                              Appeal No. 566 of 2021

Inventure Growth & Securities Ltd.         ... Appellant

                   Versus

Securities & Exchange Board of India       ...Respondent

Mr. Kunal Katariya, Advocate with Mr. Sahebrao Wamanrao
Buktare, Ms. Ashmita Goradia, Advocates and Mr. Shardul
Shah, CA i/b Shah & Ramaiya, Chartered Accountants for
the Appellant.
                                 5


Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                               With
                               Appeal No. 567 of 2021

APL Infrastructure Pvt. Ltd.               ..... Appellant

                 Versus

Securities and Exchange Board of India      ... Respondent

Mr. Mihir Man Singh, Advocate with Mr. Keshav Taori,
Advocate i/b. Mindspright Legal for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                           With
                           Appeal No. 568 of 2021

Sanjay Gupta                               ..... Appellant

                 Versus

Securities and Exchange Board of India      ... Respondent

Mr. Mihir Man Singh, Advocate with Mr. Keshav Taori,
Advocate i/b. Mindspright Legal for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.

                           With
                           Appeal No. 607 of 2021

Deepak Thakkar                            ..... Appellant

                  Versus

Securities and Exchange Board of India     ... Respondent
                                            6
Mr. Sukrut Mhatre, Advocate for the Appellant

Mr. Mihir Mody, Advocate with Mr. Yash Sutaria, Mr. Aavish
Shetty, Mr. Karthik K.P., Mr. Vijay Chockalingam, Advocates
i/b K. Ashar & Co. for the Respondent.


ORDER :

1. Adjournment is sought by the appellants. By consent, call on August 21, 2025 at 2:30 p.m. Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 18.08.2025 MRS Digitally signed by MRS PRAMILA PRAMILA 16:20:48 Date: 2025.08.20 +05'30' PTM