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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1)(b) in The Guru Nanak Dev University Amritsar Act, 1969

(b)he had passed the High School Examination more than six years or Higher Secondary Examination more than five years, prior to the date of nomination;