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Calcutta High Court (Appellete Side)

Subhajit Ghosh vs The State Of West Bengal & Ors on 18 March, 2014

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

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22   18.03.2014

W.P. 6055 (W) of 2003 gd Subhajit Ghosh Vs. The State of West Bengal & Ors. Since none appears in support of the petition and the petitioner has not taken any meaningful steps for more than a decade, W.P. 6055 (W) of 2003 is dismissed for default.

Interim order, if any, stands vacated. There will be no order as to costs.

(Sanjib Banerjee, J.) 2