Calcutta High Court (Appellete Side)
Subhajit Ghosh vs The State Of West Bengal & Ors on 18 March, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 22 18.03.2014
W.P. 6055 (W) of 2003 gd Subhajit Ghosh Vs. The State of West Bengal & Ors. Since none appears in support of the petition and the petitioner has not taken any meaningful steps for more than a decade, W.P. 6055 (W) of 2003 is dismissed for default.
Interim order, if any, stands vacated. There will be no order as to costs.
(Sanjib Banerjee, J.) 2