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Union of India - Section

Section 6 in Compensatory Afforestation Fund (Accounting Procedure) Rules, 2018

6. Budget of the National Authority.

- The National Authority shall prepare its budget showing the estimated receipts and expenditure of the National Authority and forward the same to the Central Government, in such form and at such time in each financial year as may be prescribed and similar arrangement shall be applicable in respect of the State Authorities also.