Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 202 in Bihar Chaukidari Manual 202. Bills for cash reward and badges shall be prepared and drawn separately.The price of badges should be remitted to the vendor by remittance transfer receipt.
