Bombay High Court
Smt. Ashvini Arvind More @ Anjali Anand ... vs The Schedule Tribe Caste Certificate ... on 25 November, 2016
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1749 OF 2015
Smt. Ashvini Arvind More @ Anjali Anand ....Petitioner
Gaikwad
V/S
The Schedule Tribe Caste Certificate Scrutiny ....Respondent
Committee, Pune Region And Anr.
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 25th November, 2016 P.C. :
Due to paucity of time stand over to 02/12/2016. Ad-interim relief if any to continue till then.
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