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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(c) in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973

(c)‘final seniority list’ means an inter-State seniority list of allottees prepared in accordance with the decisions of Central Government under the provisions of subsection (5) of section 115 of the States Reorganisation Act 1956 (Central Act 37 of 1956);