Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] Union of India - Subsection Section 35(3) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020 (3)The Homoeopathy Education Board shall examine the application for grant of recognition within period of six mnths in such manner as may be specified by regulations.
