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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(d) in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011

(d)Conducting study for the best practices, analyzing data, developing bench marks, or for any other similar purpose, and