Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of Andhra Pradesh - Subsection Section 32(2)(h) in Andhra Pradesh Farmers Management of Irrigation Systems Rules (h)if it does not bear both the distinguishing mark and the signature which it should have borne under the provision of sub-rule (2) of Rule 18 :