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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(b) in The K.S. Ray Tuberculosis Hospital Acquisition Act, 1979

(b)wrongfully obtains possession of any property forming part of the undertaking of the institution which has vested in the State Government under section 3, or