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State of Goa - Section

Section 52 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

52. Maintenance of secrecy of voting.

- The Returning Officer shall, before he commences the counting, read out the provisions of section 128 of the Representation of the People Act, 1951, to such persons as may be present.